Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 9 in The Assam Excise Rules, 2016

9. Endorsement of the pass and issue of liquor.

- The Excise Authority of the place of export empowered in this behalf, if the pass is in order, shall endorse one copy of the pass received from the permit issuing authority of importing place and permit the liquor to be taken from the distillery/ brewery/ manufactory for dispatch to the place specified in the permit and will send one copy to the permit issuing authority of the importing place, with endorsement in token that the dispatch has been authorized.