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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(1)The meeting of the Board shall be held twice in a month. The Chairman may, however, call an extraordinary meeting of the Board at any time, if urgency arises or if at least two members put in a requisition for it in writing.