Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(4)(c) in The West Bengal University of Health Sciences Act, 2002

(c)to approve, modify or reject any regulations made by the Executive Council, and