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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019

(1)In case this Chapter is silent on any issue pertaining to Victim Compensation to Women, the provision of Victim Compensation Scheme of the State would be applicable.