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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(4) in West Bengal Co-operative Societies Rules, 2011

(4)The Chairman of the said meeting (hereinafter in this rule referred to as the "Presiding Officer") shall conduct the election. No member seeking election shall act "Presiding Officer" to conduct the election.