Andhra Pradesh High Court - Amravati
Union Of India, South Central Railway, ... vs Shri K. Srinivasa Rao, Hyderabad And ... on 12 November, 2021
Author: B. Krishna Mohan
Bench: B. Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.18766 of 2011
PROCEEDING SHEET
Sl.
ORDER
No DATE
19 12.11.2021 AHSANUDDIN AMANULLAH, J
and
B. KRISHNA MOHAN, J
(per Hon'ble Mr.Justice B. Krishna Mohan) Mr. Siva Sai Dattu, learned counsel representing the learned counsel for the petitioners, with the consent of the learned counsel for the respondents seeks time.
List on 26.11.2021.
_________________________________ (AHSANUDDIN AMANULLAH, J) _________________________ (B. KRISHNA MOHAN, J) Gvl