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Andhra Pradesh High Court - Amravati

Union Of India, South Central Railway, ... vs Shri K. Srinivasa Rao, Hyderabad And ... on 12 November, 2021

Author: B. Krishna Mohan

Bench: B. Krishna Mohan

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.18766 of 2011

                                PROCEEDING SHEET

Sl.
                                          ORDER
No      DATE

19    12.11.2021   AHSANUDDIN AMANULLAH, J
                           and
                   B. KRISHNA MOHAN, J

(per Hon'ble Mr.Justice B. Krishna Mohan) Mr. Siva Sai Dattu, learned counsel representing the learned counsel for the petitioners, with the consent of the learned counsel for the respondents seeks time.

List on 26.11.2021.

_________________________________ (AHSANUDDIN AMANULLAH, J) _________________________ (B. KRISHNA MOHAN, J) Gvl