Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Tripura - Subsection Section 85(3) in The Tripura Co-operative Societies Act, 1974 (3)The Government may, in deciding the appeal, annul, reverse, modify, or confirm, the order of the Registrar.
