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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(6) in First Statutes of the University of Udaipur

(6)All research programmes shall be conducted by the staff and students in the various Departments and Divisions of the College, Campus and Schools. The staff located at the various sub-stations shall be on the rolls of the different Colleges, Campuses, Schools in the Departments or divisions pertaining to their discipline.Research Advisory Committees-Composition and Function: