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State of Jharkhand - Section

Section 29 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

29.

Details of income of the institution during last three years.
Sl. No. Details Current yaer Last Year Year before last Total Remarks
A. By fees/contribution.
B. Donation from students.
C. Contribution/donation from other sources.
D. Grant from Centre/State/other sources (Specify).
E. Other sources of income (Specify).
F. Total