Punjab-Haryana High Court
State Of Haryana And Another vs Sarup Singh And Others on 25 September, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.6219 of 2013 (O&M)
State of Haryana and another
.....Appellants
Versus
Sarup Singh and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.6212 of 2013, titled as State of Haryana and others Vs. Jasmer Singh.
(RAJESH BINDAL) JUDGE 25.09.2013 sarita Rani Sarita 2013.09.30 16:09 I attest to the accuracy and integrity of this document Chandigarh