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[Cites 0, Cited by 0] [Section 26A] [Entire Act]

State of Punjab - Subsection

Section 26A(1) in The Punjab Excise Act, 1914

(1)The sale of liquor shall be permitted only through licensed liquor vends which shall not be located within motorable or walking distance of 500 meters from the outer range of the National or State Highway or by a service lane along such highway and such liquor vends shall neither be directly visible nor accessible from such National or State Highway.