Himachal Pradesh High Court
Bablu vs . State Of H.P. on 16 March, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Cr.MP(M) No.480 of 2024 16.03.2024 Present: Mr. I.S. Chandel, Advocate, for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General with Mr. Sidharth Jalta, Ms. Priyanka Chauhan and Ms. Archana Negi, Deputy Advocates General, for the respondent.
Notice. Mr. Sidharth Jalta, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent. Status report be filed by the respondent before the next date.
List on 05.04.2024.
Jyotsna Rewal Dua
March 16, 2024 Judge
Mukesh
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