Manipur High Court
State Of Manipur & 2 Ors vs Koting Lamkang on 27 January, 2020
Author: Mv Muralidaran
Bench: Mv Muralidaran
Page | 1
Item - 12
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
RFA No. 5 of 2017
State of Manipur & 2 Ors.
... Appellant/s
- Versus -
Koting Lamkang
... Respondent/s
BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 27.01.2020 It is reported by Ms. Romila on behalf of Ld. AG that Ld. AG is not well and she prays for adjournment.
The learned counsel for the respondent has fixed a date for final hearing of this case on 17.02.2020.
Post the matter on 17.02.2020 as first item. Thereafter, no further adjournment shall be made for both the parties for any reason.
JUDGE
-Larson