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Manipur High Court

State Of Manipur & 2 Ors vs Koting Lamkang on 27 January, 2020

Author: Mv Muralidaran

Bench: Mv Muralidaran

                                                          Page | 1


                                                    Item - 12

               IN THE HIGH COURT OF MANIPUR
                         AT IMPHAL

                        RFA No. 5 of 2017
State of Manipur & 2 Ors.
                                                  ... Appellant/s
                               - Versus -
Koting Lamkang
                                               ... Respondent/s

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 27.01.2020 It is reported by Ms. Romila on behalf of Ld. AG that Ld. AG is not well and she prays for adjournment.

The learned counsel for the respondent has fixed a date for final hearing of this case on 17.02.2020.

Post the matter on 17.02.2020 as first item. Thereafter, no further adjournment shall be made for both the parties for any reason.

JUDGE

-Larson