Section 16(4) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

[Cites 0, Cited by 0] [Section 16] [Entire Act]

(4)The following licence fee shall be charged from the applicants as mentioned in sub-rule 5.

Sl. No.	Proposed storage capacity	Licence fee for construction of coldstorage
Cold storage owned/managed by BISCOMAN or Bihar StateAgriculture Marketing Board or Registered Co-operativeSocieties	Other Cold Storage
Rs.	Rs.
1.	Up to 282 cubic metre	220	300
2.	Above 282 & up to 7000 cubic metre	900	1200
3.	Above 7000 & up to 15000 cubic metre	1500	2000
4.	Above 15000 cubic metre	2240	3000

Legal Document View