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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

Daman and Diu - Subsection

Section 102(2)(j) in Daman and Diu Value Added Tax Regulation, 2005

(j)the manner and the conditions and restrictions and the extent to determine the tax paid on the opening stock under sub-section (2) of section 14;