Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 58 in Raiganj University Act, 2014 58. Rules. (1)The State Government may make rules for the purpose of carrying out any of the provisions of this Act.(2)Every rules made under this Act, as soon they are made, may be laid down before the State Legislature while it is in session.
