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Union of India - Section

Section 25 in The Motor Spirit and High Speed Diesel (Prevention of Malpractices in Supply and Distribution) Order, 1990

25. per cent on annual average sales of 0.600 kilolitres

0.20per cent on annual average sales of above 600 kilolitres.(Shrinkage losses on motor spirit/high speed diesel and temperature variation allowance quantities on HSD to be taken into account wherever the same are applicable).[Note. - In case of variation beyond permissible limits in the stocks of motor spirit or high speed diesel, dealer's explanation will be called for before any action is taken under the provisions of this order.] [Inserted by G.S.R. 546 (E), dated 5th August, 1993.]