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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(c) in The Tamil Nadu Electricity Supply Code, 2004

(c)for the LT services disconnected as per the licensee's right to disconnect the supply or at the request of the consumer to disconnect supply, the monthly minimum charges shall be recovered by the licensee till the agreement is terminated.