Madhya Pradesh High Court
Shahana Khan D/O Shri Mohammed Saleem ... vs The State Of Madhya Pradesh on 6 April, 2023
Author: Vivek Agarwal
Bench: Vivek Agarwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 6 th OF APRIL, 2023
WRIT PETITION No. 17413 of 2021
BETWEEN:-
PRAMILA GAUTAM W/O SHRI JITENDRA MISHRA,
AGED ABOUT 34 YEARS, OCCUPATION: ASST. BLOCK
MANAGER BLOCK SIRMOUR GAUTAM COLONY
DHEKHA REWA MP (MADHYA PRADESH)
.....PETITIONER
(BY SHRI PRATAP TARUN SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. THE
PRINCIPAL SECRETARY PANCHAYAT AND RURAL
LEVEL. DEPT. VALLABH BHAWAN BHOPAL M.P
DISTT. (MADHYA PRADESH)
2. DEVELOPMENT COMMISSIONER MP DAY STATE
RURAL LIVELIHOOD MISSION VINDHYACHAL
BHAWAN, BHOPAL (MADHYA PRADESH)
3. ADDITIONAL CHIEF EXECUTIVE OFFICER MP
DAY STATE RURAL LIVELIHOOD MISSION
DISTT.BHOPAL (MADHYA PRADESH)
4. THE COLLECTOR R EWA DISTT.REWA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 AND 4 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR THE RESPONDENTS NO. 2 AND 3)
WRIT PETITION No. 17361 of 2021
Signature Not Verified
SAN
BETWEEN:-
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST RASHMI KHAN W/O MOHAMMAD USMAN, AGED
ABOUT 27 YEARS, OCCUPATION: GOVT. SERVICE
2
RESIDENT OF WARD NO.7 RAJENDRA GRAM TAHSIL
PUSHPRAJGRH, DISTRICT ANUPPUR (M.P.) (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SOURABH SINGH THAKUR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
P A N C H A Y A T RURAL DEVELOPMENT
DEPARTMENT BHOPAL (MADHYA PRADESH)
2. M.P. DAY STATE RURAL LIVELIHOOD MISSION
(PANCHAYAT AND RURAL DEVELOPMENT) 3RD
FLOOR, BEEJ BHAWAN, ARERA HILLS, BHOPAL,
DIST. BHOPAL (MADHYA PRADESH)
3. THE COLLECTOR AN UPPUR DISTT. ANUPPUR
(MADHYA PRADESH)
4. THE CHIEF EXECITIVE OFFICER JILA PANCHAYAT
ANUPPUR DISTT. ANUPPUR (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.2 AND 4)
WRIT PETITION No. 17375 of 2021
BETWEEN:-
AMIT ATHYA S/O SHRI R.S. ATHYA, AGED ABOUT 36
YEARS, OCCUPATION: ASSTT. BLCOK MANAGER SRLM
AND RAMPUR BAGHELAN SATNA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI PRAVEEN KUMAR VERMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH.
PRINCIPAL SECRETARY PANCHAYAT AND RURAL
DEV. DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
Signature Not Verified
SAN
2. CHIEF EXECUTIVE OFFICER MP DAY STATE
Digitally signed by ASHWANI PRAJAPATI RURAL LIVELIHOOD MISSION PANCHAYAT AND
Date: 2023.04.06 17:36:00 IST
RURAL DEV DEPTT. DISTT. BHOPAL (MADHYA
3
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR THE
RESPONDENT NO.1-STATE AND SHRI MANAN AGRAWAL - ADVOCATE
FOR THE RESPONDENT NO.2)
WRIT PETITION No. 17405 of 2021
BETWEEN:-
AKHILESH KUMAR GOUTAM S/O SHRI RAMSANEHI
GAUTAM, AGED ABOUT 41 YEARS, OCCUPATION: W/A
ASSTT. BLOCK MANAGER RAMNAGAR BLOCK M.P
STATE RURAL LIVELIHOOD MISSION, SATNA DISTT.
SATNA M.P (MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
CHIEF EXECUTIVE OFFICER PANCHAYAT AND
RURAL DEPTT. M.P STATE RURAL LIVELIHOOD
MISSION PANCHAYAT AND RURAL
DEVELOPMENT DEPTT. BHOPAL M.P (MADHYA
PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER (ADMIN)
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT BHOPAL (MADHYA PRADESH)
3. COLLECTOR CUM MISSION DIRECTOR SATNA
DISTT. SATNA (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
DISTT. SATNA (MADHYA PRADESH)
5. DHEERENDRA DWIVEDI W/A ASSISTANT BLOCK
M AN AG ER MP STATE RURAL LIVELOHOOD
M I S S I O N BLOCK PUSHPRAJGARH ANUPPUR
(MADHYA PRADESH)
.....RESPONDENTS
Signature Not Verified
SAN
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 3 AND SHRI MANAN AGRAWAL - ADVOCATE
Digitally signed by ASHWANI PRAJAPATI FOR RESPONDENTS NO. 2 AND 4)
Date: 2023.04.06 17:36:00 IST
4
WRIT PETITION No. 17435 of 2021
BETWEEN:-
SMT. ROSHANI SINGH W/O SWARN PRATAP SINGH,
AGED ABOUT 34 YEARS, OCCUPATION: ASSISTANT
BLOCK DEVELOPMENT MANAGER PRESENTLY
POSTED AT UCHEHRA DISTRICT SATNA
LANGARGAWAN SATNA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI HIMANSHU MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY DEPARTMENT OF
PANCHAYAT AND RURAL DEVELOPMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. CHIEF EXECUTIVE OFFICER MADHYA PRADESH
STATE RURAL LIVELIHOOD MISSION 3RD FLOOR
BEEJ BHAWAN ARERA HILLS BHOPAL (MADHYA
PRADESH)
3. ASSISTANT CHIEF EXECUTIVE OFFICER MADHYA
PRADESH STATE RURAL LIVELIHOOD MISSION
3RD FLOOR BEEJ BHAWAN ARERA HILLS
BHOPAL (MADHYA PRADESH)
4. COLLECTOR S A T N A DISTT.SATNA (MADHYA
PRADESH)
5. DISTRICT PROJECT MANAGER MADHYA
PRADESH STATE LIVELIHOOD MISSION
DISTT.SATNA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 AND 4 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO. 1, 3 AND 5)
WRIT PETITION No. 17472 of 2021
BETWEEN:-
Signature Not Verified
SAN
SMT. PRIYANKA PATEL W/O SHRI AMIT KUMAR PATEL,
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
AGED ABOUT 32 YEARS, OCCUPATION: ASSISTANT
BLOCK DEVELOPMENT MANAGER WORKING AT
5
DEVELOPM ET BLOCK MAUGANJ DISTT. (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI RAJMANI MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE PRINCIPAL SECRETARY DEPARTMENT OF
P A N C H YA T A N D RURAL DEVELOMENT
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. COLLECTOR R E WA DISTT. REWA (MADHYA
PRADESH)
3. DEPUTY CHIEF EXECUTIVE OFFICER MP DAY
STATE RURAL LIVELIHOOD MISSION
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
BHOPAL (MADHYA PRADESH)
4. JILA PANCHAYAT THR. CHIEF EXECUTIVE
OFFICER DISTT. REWAR (MADHYA PRADESH)
5. JANPAD PANCHAYAT THR. CHIEF EXECUTIVE
OFFICER MAUGANJ DISTT. REWAR (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 2 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO. 3, 4 AND 5)
WRIT PETITION No. 17473 of 2021
BETWEEN:-
SATPENDRA MISHRA S/O SHRI LAKHANLAL, AGED
ABOUT 41 YEARS, OCCUPATION: SERVICE R/O WARD
NO 1 SHIV NAGAR UTTARI PATERI SATNA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ADITYA AHIWASI - ADVOCATE)
Signature Not Verified
SAN
AND
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
1. THE STATE OF MADHYA PRADESH THROUGH ITS
6
PRINCIPAL SECRETARY MINISTRY OF
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR DISTRICT SATNA SATNA
(MADHYA PRADESH)
3. CHIEF EXECUTIVE OFFICER M.P. DAY STATE
RURAL LIVELIHOOD MISSION, PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT BHOPAL
(MADHYA PRADESH)
4. DEPUTY CHIEF EXECUTIVE OFFICER M.P. DAY
STATE RURAL LIVELIHOOD MISSION,
PANCHAYAT AND RURAL DEVELOPMENT
D E PA R T M E N T DISTT. BHOPAL (MADHYA
PRADESH)
5. DISTRICT PROGRAM MANAGER M.P. STATE
RURAL LIVELIHOOD MISSION, SATNA DISTT.
SATNA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 2 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO.3, 4 AND 5)
WRIT PETITION No. 17476 of 2021
BETWEEN:-
LEELADHAR AHIRWAR S/O SHRI PANCHAMDAS
AHIRWAR, AGED ABOUT 36 YEARS, OCCUPATION:
SERVICE R/O VIVEKANAND WARD GARHAKOTA TEH.
GARHAKOTA DISTT. SAUGOR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI ADITYA AHIWASI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY MINISTRY OF
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL
Signature Not Verified
SAN (MADHYA PRADESH)
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST 2. THE COLLECTOR DISTT. SAGAR SAGAR
(MADHYA PRADESH)
7
3. CHIEF EXECUTIVE OFFICER M.P. DAY STATE
RURAL LIVELIHOOD MISSION, PANCHAYATA
AND RURAL DEVELOPMENT DEPARTMENT
BHOPAL (MADHYA PRADESH)
4. DEPURY CHIEF EXECUTIVE OFFICER M.P. DAY
STATE RURAL LIVELIHOOD MISSION,
PANCHAYAT AND RURAL DEVELOPMENT
D E PA R T M E N T DISTT. BHOPAL (MADHYA
PRADESH)
5. DISTRICT PROGRAM MANAGER M.P. STATE
RURAL LIVELIHOOD MISSION, SAGAR DISTT
SAGAR (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 2 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO.3, 4 AND 5 )
WRIT PETITION No. 17479 of 2021
BETWEEN:-
PYARELAL PATEL S/O LATE SHRI KEDAR NATH PATEL,
AGED ABOUT 41 YEARS, OCCUPATION: ASSISTANT
B L O C K D EVELOPM EN T MANAGER WORKING AT
DEVELOPM ENT BLOCK MAUGANJ DISTT. (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI RAJMANI MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR.THE
PR I N CI PALS ECR ETARY DEPARTMENT OF
PANCHAYAT AND R U R A L DEVELOPMET
MANTRALAYA VALLABH BHAWAN (MADHYA
PRADESH)
2. COLLECTOR REWA REWA (MADHYA PRADESH)
3. DEPUTY CHIEF EXECUTIVE OFFICER MP DAY
STATE RURAL LIVELIHOOD MISSION
Signature Not Verified
SAN
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
BHOPAL (MADHYA PRADESH)
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
4. JILA PANCHAYAT THR. CHIEF EXECUTIVE
8
OFFICER REWA (MADHYA PRADESH)
5. JANPAD PANCHAYAT MAUGANJ THR. CHIEF
EXECUTIVE OFFICER REWA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 2 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR THE RESPONDENT NO.3)
WRIT PETITION No. 17522 of 2021
BETWEEN:-
CHANDRAKANT SINGH BAGHEL S/O SHRI YOGENDRA
SINGH BAGHEL, AGED ABOUT 40 YEARS, OCCUPATION:
SERVICE TILKHAN KUTI ARJUN NAGAR UTTARI
KAROUNDIYA SIDHI (MADHYA PRADESH)
.....PETITIONER
(SHRI ADITYA AHIWASI - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY MINISTRY OF
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR DISTRICT SIDHI SIDHI
(MADHYA PRADESH)
3. CHIEF EXECUTIVE OFFICER M.P. DAY STATE
RURAL LIVELIHOOD MISSION, PANCHAYAT AND
RURAL DEVELOPMENT DEPARTEMTN BHOPAL
(MADHYA PRADESH)
4. DEPUTY CHIEF EXECUTIVE OFFICER M.P. DAY
STATE RURAL LIVELIHOOD MISSION,
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT, BHOPAL DISTT. BHOPAL
(MADHYA PRADESH)
5. DISTRICT PROGRAMME NAGAGER M.P. STATE
Signature Not Verified
RURAL LIVELIHOOD MISSION, DISTT. SIDHI
SAN
(MADHYA PRADESH)
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
.....RESPONDENTS
9
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 3 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO. 4 AND 5)
WRIT PETITION No. 17536 of 2021
BETWEEN:-
SHAHANA KHAN D/O SHRI MOHAMMED SALEEM
KHAN W/O SHRI AAMIR KHAN, AGED ABOUT 36 YEARS,
OCCUPATION: ASSISTANT BLOCK DEVELOPMENT
MANAGER BERASIYA DISTT. BHOPAL R/O H. NO. 75 NAI
BASTI BARKHEDI KHURD NEAR SAKCHHI DHABA
POST SURAJ NAGAR BHOPAL DISTT. BHOPAL M.P.
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY M.P. RURAL
LIVELIHOOD PROJECT GOVT. OF M.P.
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN BHOPAL M.P.
(MADHYA PRADESH)
2. SUB CHIEF EXEUTIVE OFFICER MADHYA
PRADESH DAY RAJYA GRAMIN AJIVIKA MISSION
BEEJ BHAWAN BHOPAL (MADHYA PRADESH)
3. CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
BHOPAL DISTT.BHOPAL (MADHYA PRADESH)
4. DISTRICT PROJECT MANAGER MADHYA
PRADESH DAY RAJYA GRAMIN AJIVIKA MISSION
DISTT.BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND SHRI MANAN AGRAWAL - ADVOCATE FOR
RESPONDENTS NO. 2, 3 AND 4)
WRIT PETITION No. 17658 of 2021
Signature Not Verified
BETWEEN:-
SAN
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
PRIYANKA TRIPATHI W/O SHRI RAHUL SHUKLA, AGED
ABOUT 33 YEARS, OCCUPATION: ASSISTANT BLOCK
10
MANAGEER, VIKASHKHAND NAGOD, DISTRICT SATNA
R/O VIKASHKHAND NAGOD DISTRICT SATNA M.P.
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ KUSHWAHA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN, BHOPAL M.P. (MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER
(ADM INISTRATION) MP DAY STATE RURAL
LIVELIHOOD MISISON PANCHAYAT AND RURAL
DEVELOPMENT DEPTT. BHOPAL (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR THE
RESPONDENT NO.1 AND SHRI MANAN AGRAWAL - ADVOCATE FOR THE
RESPONDENT NO.2)
WRIT PETITION No. 17666 of 2021
BETWEEN:-
PRAVEEN CHANDRA GUPTA S/O MUNNA LAL GUPTA,
AGED ABOUT 39 YEARS, OCCUPATION: ASSSISTANT
NLOCK MNAGEER, VIKASHKHAND UCHEHARA,
DISTRICT SATNA R/O VIKASHKHAND UCHEHRA,
DISTRICT SATNA M.P. (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ KUSHWAHA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE SECRETARY PANCHAYAT AND RURAL
DEPARTMENT DEPARTMENT VAALLABH
BHAWAN, BHOPAL M.P. (MADHYA PRADESH)
Signature Not Verified
2. THE DEPUTY CHIEF EXECUTIVE OFFICER
SAN
(ADM INISTRATION) M.P. DAY STATE RURAL
LIVELIHOOD MISSION, PANCHAYAT AND RURAL
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST DEVELOPMENT DEPARTMENT BHOPAL
(MADHYA PRADESH)
11
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR THE
RESPONDENT NO.1 AND SHRI MANAN AGRAWAL - ADVOCATE FOR THE
RESPONDENT NO.2)
WRIT PETITION No. 17669 of 2021
BETWEEN:-
MOHAMMAD TABARAK S/O LATE MOHAMMAD HANIF,
AGED ABOUT 50 YEARS, OCCUPATION: ASSISTANT
BLOCK MANAGER, VIKASHKAHND MAIHAR, DISTRICT
SATNA R/O VILLAGE PIPRAKALAN, VIKASHKHAND
MAIHAR, DISTRICT SATNA M.P. (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANJ KUSHWAHA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHWAN, BHOPAL M.P. (MADHYA PRADESH)
2. THE DEPUTY CHIEF EXECUTIVE OFFICER
(ADM INISTRATION) M.P. DAY STATE RURAL
LIVELIHOOD MISSION, PANCHAYAT AND RURAL
DEVELOPMENT DAPARTMENT DISTT. BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR THE
RESPONDENT NO.1 AND SHRI MANAN AGRAWAL - ADVOCATE FOR THE
RESPONDENT NO.2)
WRIT PETITION No. 17712 of 2021
BETWEEN:-
TABASUM ANSARI W/O SHRI ASHRAF KHAN, AGED
ABOUT 34 YEARS, OCCUPATION: ASSISTNAT BLCOK
MANAGER BLOCK SIRMOUR R/O ARJUN NAGAR REWA
DISTT. REWA (MADHYA PRADESH)
Signature Not Verified
SAN
.....PETITIONER
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST (BY SHRI PRATAP TARUN SINGH - ADVOCATE)
12
AND
1. THE STATE OF MADHYA PRADESH THRO. THE
PRINCIPAL SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. DEVELOPMENT COMMISSIONER M.P. DAY STATE
RURAL LIKELIHOOD MISSION, (SRLM)
VINDHYACHAL BHAWAN, BHOPAL (MADHYA
PRADESH)
3. THE ADDITIONAL CHIED EXECUTIVE OFFICER
M.P. DAY STATE RURAL LIVELIHOOD MISSION,
DIST. BHOPAL (MADHYA PRADESH)
4. THE COLLECTOR REWA DISTT. REWA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 4 AND SHRI MANAN AGRAWAL ADVOCATE
FOR RESPONDENTS NO. 2 AND 3)
WRIT PETITION No. 17735 of 2021
BETWEEN:-
NARENDRA KUMAR PATHAK S/O SHRI DIWAKAR
PRASAD PATHAK, AGED ABOUT 39 YEARS,
OCCUPATION: SERIVCE (ASSISTANT BLOCK
MANAGER) BLOCK NAIGARHI DISTT. REWA NEEM
CHOWK GODAWAR BEHIND PWD STORE 9/380 SUNDER
NAGAR DISTT. REWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI BRIJENDRA KUMAR MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
CHIEF EXECUTIVE OFFICER ADMN. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER (ADMN)
STATE RURAL LIVELIHOOD MISSION GOVT. OF
Signature Not Verified
SAN M.P. PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT, BHOPAL DISTT. BHOPAL
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST (MADHYA PRADESH)
13
3. COLLECTOR CUM MISSION DIRECTOR REWA
DIST. REWA (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
REWA DIST. REWA (MADHYA PRADESH)
5. ROHIT DWIVEDI ASSISTANT BLOCK MANAGER
BLOCK KURAI DIST. SEONI (MADHYA PRADESH)
6. DISTRICT PROGRAMME OFFICER STATE RURAL
LIVELIHOOD MISSION DISTT. REWA (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR THE
RESPONDENTS NO.1, 3 AND 5 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTSNO. 2, 4 AND 6)
WRIT PETITION No. 17777 of 2021
BETWEEN:-
PANKAJ PAYASI S/O SHRI BADRI PRASAD, AGED
ABOUT 34 YEARS, OCCUPATION: SERVICE R/O 11/1028,
MANAS NAGAR, BARA DISTT. REWA (M.P.) (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI BRIJENDRA KUMAR MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
CHIEF EXECUTIVE OFFICER (ADMN) VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER (ADMN)
STATE RURAL LIVELIHOOD MISSION GOVT.OF
MP MP PANCHAYAT AND RURAL DEVELOPMENT
DISTT.BHOPAL (MADHYA PRADESH)
3. COLLECTOR CUM MISSION DIRECTOR REWA
DISTT.REWA (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
Signature Not Verified REWA DISTT.REWA (MADHYA PRADESH)
SAN
Digitally signed by ASHWANI PRAJAPATI 5. DISTRICT PROGRAMME OFFICER STATE RURAL
Date: 2023.04.06 17:36:00 IST
LIVELIHOOD MISSION DISTT.REWA (MADHYA
14
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 & 3 AND SHRI MANAN AGRAWAL - ADVOCATE FOR
RESPONDENTS NO. 2, 4 AND 5)
WRIT PETITION No. 17824 of 2021
BETWEEN:-
ASHISH KUMAR PATEL S/O SHRI MUNNA PRASAD
PATEL, AGED ABOUT 33 YEARS, OCCUPATION: W/A
ASSISTANT BLOCK MANAGER NAI GARHI BLOCK M.P.
STATE RURAL LIVELIHOOD MISSION REWA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. CHIEF
EXECTIVE OFFICER ADMIN. M.P. STATE RURAL
LIVELIHOOD MISSION PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT BHOPAL
(MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER (ADMIN.) MP
STATE RURAL LIVELIHOOD MISSION
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT BHOPAL (MADHYA PRADESH)
3. COLLECTOR CUM MISSION DIRECTOR REWA
REWA (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
REWA (MADHYA PRADESH)
5. ROHIT DWIVEDI W/A ASSISTANT BLOCK
MANAGER STATE RURAL LIVELIHOOD MISSION
KURAI BLOCK SEONI (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
Signature Not Verified
SAN
RESPONDENTS NO.1 & 3 AND SHRI MANAN AGRAWAL - ADVOCATE FOR
RESPONDENTS NO. 2 AND 4)
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
WRIT PETITION No. 17995 of 2021
15
BETWEEN:-
ARUN KUMAR PANDEY S/O SHRI B.P. PANDEY, AGED
ABOUT 39 YEARS, OCCUPATION: ASSISTANT
DEVELOPMENT BLOCK MANAGER MP DAY STATE
RURAL LIVELIHOOD MISSION, BLOCK
JAISINGHNAGAR, DISTT. SHAHDOL (M.P.) (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI BRIJESH KUMAR MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR.
SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL, (MADHYA PRADESH)
2. THE DEPUTY EXECUTIVE OFFICER
( A D M I N I S T R A T O R ) M.P. DEENDAYAL
ANTYODAYA YOJNA (DAY) STATE RURAL
LIVELIHOOD MISSION BHOPAL BHOPAL
(MADHYA PRADESH)
3. C O L L E C T O R S H A H D O L DIST. SHAHDOL
(MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
S H A H D O L DISSTT. SHAHDOL (MADHYA
PRADESH)
5. DISTRICT PROJECT MANAGER M.P. DEENDAYAL
ANTYODAYA YOJNA STATE RURAL LIVELIHOOD,
S H A H D O L DISSTT. SHAHDOL (MADHYA
PRADESH)
6. JEEVANLAL AHIRWAR, OCC. ASSISTANT BLOCK
DEVELOPMENT MANAGER M.P. DEENDAYAL
ANTYODAYA YOJNA, STATE RURAL LIVELIHOOD
MISSION, BLOCK MOHKHEDA DISTT.
CHHINDWARA (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 & 3 AND SHRI MANAN AGRAWAL - ADVOCATE FOR
Signature Not Verified
SAN
RESPONDENTS NO. 2, 4 AND 5)
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST WRIT PETITION No. 18000 of 2021
16
BETWEEN:-
NEEMA JOSHI W/O RAJESH KUMAR JOSHI, AGED
ABOUT 53 YEARS, OCCUPATION: ASSISTANT
DEVELOPMENT BLOCK MANAGER M.P. DAY STATE
RURAL LIVELIHOOD MISSION, BLOCK GOHPARU,
DISTT. SHAHDOL (M.P.) (MADHYA PRADESH)
.....PETITIONER
(BY SHRI BRIJESH KUMAR MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL MP (MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER
(AD M IN ISTR ATOR ) DEENDAYAL ANTYODAYA
YOJNA DAY STATE RURAL LIVELIHOOD MISSION
BHOPAL (MADHYA PRADESH)
3. C O L L E C T O R S H A H D O L DIST. SHAHDOL
(MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
DIST. SHAHDOL (MADHYA PRADESH)
5. DISTRICT PROJECT MANAGER DEENDAYAL
ANTYODAYA YOJNA DAY STATE RURAL
LIVELIHOOD MISSION DIST. SHAHDOL (MADHYA
PRADESH)
6. SMT. RAISA FATIMA W/O NOT KNOWN
OCCUPATION: ASSISTANT BLOCK
DEVELOPMENT MANAGER DEENDAYAL
ANTYODAYA YOJNA DAY STATE RURAL
LIVELIHOOD MISSION BLOCK KATNI (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 & 3 AND SHRI MANAN AGRAWAL - ADVOCATE FOR
RESPONDENTS NO. 2, 4 & 5)
Signature Not Verified
SAN WRIT PETITION No. 18885 of 2021
Digitally signed by ASHWANI PRAJAPATI
BETWEEN:-
Date: 2023.04.06 17:36:00 IST
17
SHABEENA BANO D/O LATE HABIB MOHAMMAD
KHAN, AGED ABOUT 40 YEARS, OCCUPATION: ASST.
BLOCK MANAGER MANDLA MP STATE RURAL
LIVELIHOOD MISSION MANDLA DIST. MANDLA MP
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH M.P.STATE
RURAL LIVELIHOOD MISSION PANCHAYAT AND
RURAL DEPARTMENT THR. CHIEF EXECUTIVE
OFFICER (ADMIN) M.P. STATE RURAL
LIVELIHOOD MISSION PANCHAYAT AND RURAL
DEVE.DEPT. ARERA HILLS BHOPAL M.P.
(MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER (ADMIN.)
STATE RURAL LIVELIHOOD MISSION
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
BHOPAL (MADHYA PRADESH)
3. COLLECTOR CUM MISSION DIRECTOR MANDLA
DISTT.MANDLA (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
DISTT.MANDLA (MADHYA PRADESH)
5. SMT. RUKMANI SINGH W/A ASSISTANT BLOCK
M AN AGER MEHANDWANI BLOCK MP STATE
RURAL LIVELIHOOD MISSION DISTT. DINDORI
(MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 AND SHRI MANAN AGRAWAL - ADVOCATE FOR
RESPONDENTS NO.2, 3 & 4)
WRIT PETITION No. 19226 of 2021
BETWEEN:-
VIVEK DWIVEDI S/O VIDYA VILASH DWIVEDI, AGED
ABOUT 30 YEARS, OCCUPATION: ASSTT. MANAGER
Signature Not Verified
SAN ASSISTENT MANAGER, BLOCK
DEVELOPMENT,MPSRLM, JANPAD PANCHAYAT VIJAY
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST RAGHAVGARH. KATNI, DISTT. KATNI, M.P. (MADHYA
PRADESH)
18
.....PETITIONER
(BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR.ITS
PRINCIPAL SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA PRADESH)
2. MP STATE RURAL LIVELIHOOD (MISSION)
PANCHAYAT AND RURAL DEVELOPMENT
DEPARTMENT THROUGH MISSION DIRECTOR
THIRD FLOOR BEEJ BHAWAN ARERA HILLS
BHOPAL (MADHYA PRADESH)
3. DEPUTY CHIEF EXECUTIVE OFFICER
(ADMINISTRATION) MP SRLM THIRD FLOOR
BEEJ BHAWAN ARERA HILLS BHOPAL (MADHYA
PRADESH)
4. DISTRICT PROJECT MANAGER MPSRLM
DIST.KATNI (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 AND 2 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO. 3 & 4)
WRIT PETITION No. 24119 of 2021
BETWEEN:-
MOHAMMAD TARIQUE S/O SHRI SHEIKH JAMIL, AGED
ABOUT 39 YEARS, OCCUPATION: W/A ASSISTANT
BLOCK MANAGER PUSHPRAJGARH BLOCK MP STATE
RURAL LIVELIHOOD MISSION ANUPPUR DISTRIC
ANUPPUR MP PUSHPRAJGARH BLOCK MP STATE
RURAL LIVELIHOOD MISSION ANUPPUR DISTRIC
ANUPPUR MP (MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)
AND
Signature Not Verified
SAN
1. THE STATE OF MADHYA PRADESH THR CHIEF
Digitally signed by ASHWANI PRAJAPATI
Date: 2023.04.06 17:36:00 IST
EXECUTIVE OFFICER (ADMIN) MP STATE RURAL
LIVELIHOOD MISSION PANCHAYAT AND RURAL
19
DEVELOPEMTN DEPARTMENT PANCHAYAT AND
RURAL DEVELOPEMTN DEPARTMENT BHOPAL
MP (MADHYA PRADESH)
2. JOINT COMMISSIONER (ADMIN) M.P. STATE
RURAL LIVELIHOOD MISSION, PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT BHOPAL
(MADHYA PRADESH)
3. COLLECTOR CUM MISSION DIRECTOR ANUPPUR
DIST. ANUPPUR (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JILA PANCHAYAT
ANUPPUR DIST. ANUPPUR (MADHYA PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO. 1 AND 3 AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO. 2 & 4)
WRIT PETITION No. 24228 of 2021
BETWEEN:-
SMT SANDHYA MISHRA W/O SHRI CHAITANYA
MISHRA, AGED ABOUT 48 YEARS, OCCUPATION: ASST
BLOCK DEVELOPMENT OFFICER JAITHARI ANUPPUR
NEAR GURUJI VIDYA MANDIR KOA ROAD ANUPPUR
DISTT ANUPPUR MP (MADHYA PRADESH)
.....PETITIONER
(BY SHRI JAI SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR
PRINCIPAL SECRETARY DEPARTMENT OF
PANCHAYAT AND RURAL DEVELOPMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. DEPUTY CHIEF EXECUTIVE OFFICER M.P. DAY
STATE RURAL LIVELIHOOD MISSION BHOPAL
DIST. BHOPAL (MADHYA PRADESH)
3. COLLECTOR CUM MISSION DIRECTOR ANUPPUR
Signature Not Verified
DIST. ANUPPUR (MADHYA PRADESH)
SAN
Digitally signed by ASHWANI PRAJAPATI
4. CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT
Date: 2023.04.06 17:36:00 IST
ANUPPUR DIST. ANUPPUR (MADHYA PRADESH)
20
5. VIKAS KUMAR SINGH ASSISTANT BLOCK
DEVELOPMENT OFFICER BLOCK KIRNAPUR
B A L A G H A T DIST. BALAGHAT (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI MANAS MANI VERMA - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1- STATE AND SHRI MANAN AGRAWAL - ADVOCATE
FOR RESPONDENTS NO.2 TO 4)
This petition coming on for admission this day, th e court passed the
following:
ORDER
These petitions pertain to transfer of various petitioners, who are working on various posts under M.P. State Rural Livelihood Mission (SRLM).
Petitioners' contention is that their order of transfer was stayed by a coordinate Bench vide order dated 15.09.2021 and that has remained stayed for over a period of one and half years.
Shri Manas Mani Agrawal, G.A., for respondents-State, in his turn, submits that this controversy as to whether petitioners' services are transferable or not, has been answered by a Hon'ble Division Bench of this High Court in Writ Appeal No.986/2021 dated 08.11.2021, so also in Writ Appeal No.930/2021, decided on 28.10.2021, wherein, it is held that posts are transferable.
Shri Manan Agrawal, further submits that now there is no live contract between the petitioners and the answering respondents and they are continuing in service on the strength of the stay order granted by a coordinate Bench of this Court.
After hearing learned counsel for the parties, I am of the opinion that Signature Not Verified since stay has continued for over a period of eighteen months, it can be made SAN Digitally signed by ASHWANI PRAJAPATI Date: 2023.04.06 17:36:00 IST absolute and petitions can be disposed of with liberty in favour of the 21 respondents to determine the terms and conditions of the contract and if petitioners are likely to continue on the strength of their individual assessment, then transfer them as per the policy and keeping in mind the administrative exigency, so also the orders of the Hon'ble Division Bench in Writ Appeal No.930/2021 and Writ Appeal No.986/2021.
In above terms, these petitions are disposed of.
(VIVEK AGARWAL) JUDGE A.Praj.
Signature Not Verified SAN Digitally signed by ASHWANI PRAJAPATI Date: 2023.04.06 17:36:00 IST