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Supreme Court - Daily Orders

Secretary To Government Municipal ... vs V. Marisamy on 9 October, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.10                              COURT NO.6                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No......./2017
                                                  Diary No(s). 21654/2017

     (Arising out of impugned final judgment and order dated 30-05-2017
     in RA No. 87/2014 23-07-2013 in WA No. 729/2013 passed by the High
     Court Of Judicature At Madras At Madurai)

     SECRETARY TO GOVERNMENT MUNICIPAL
     ADMINISTRATION AND WATER SUPPLY DEPARTMENT & ANR. Petitioner(s)

                                                    VERSUS

     V. MARISAMY & ORS.                                                  Respondent(s)

     (IA   No.98145/2017-CONDONATION   OF  DELAY   IN    FILING   and                    IA
     No.98150/2017-EXEMPTION     FROM     FILING      O.T.      and                      IA
     No.98148/2017-CONDONATION OF DELAY IN REFILING)

     Date : 09-10-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Mr. M. Yogesh Kanna, AOR
                                       Mrs. Sujata Bagadhi, Adv.
                                       Mr. Utkarsh Srivastva, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the special leave petition as also on the limitation.

Tag with SLP(C) No.22176 of 2017.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.09 17:09:38 IST Reason: