Supreme Court - Daily Orders
Secretary To Government Municipal ... vs V. Marisamy on 9 October, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.10 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No......./2017
Diary No(s). 21654/2017
(Arising out of impugned final judgment and order dated 30-05-2017
in RA No. 87/2014 23-07-2013 in WA No. 729/2013 passed by the High
Court Of Judicature At Madras At Madurai)
SECRETARY TO GOVERNMENT MUNICIPAL
ADMINISTRATION AND WATER SUPPLY DEPARTMENT & ANR. Petitioner(s)
VERSUS
V. MARISAMY & ORS. Respondent(s)
(IA No.98145/2017-CONDONATION OF DELAY IN FILING and IA
No.98150/2017-EXEMPTION FROM FILING O.T. and IA
No.98148/2017-CONDONATION OF DELAY IN REFILING)
Date : 09-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. M. Yogesh Kanna, AOR
Mrs. Sujata Bagadhi, Adv.
Mr. Utkarsh Srivastva, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as also on the limitation.
Tag with SLP(C) No.22176 of 2017.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.10.09 17:09:38 IST Reason: