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Supreme Court - Daily Orders

K.Alfred vs Ramesh Iyer on 15 January, 2020

Bench: Uday Umesh Lalit, Indira Banerjee, M.R. Shah

     ITEM NO.12                           COURT NO.6                 SECTION II-C

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                No(s).   4417/2019

     (Arising out of impugned final judgment and order dated 22-02-2019
     in CONTP No. 235/2019 passed by the High Court Of Judicature At
     Madras)

     K.ALFRED                                                         Petitioner(s)

                                                 VERSUS

     RAMESH IYER & ORS.                                               Respondent(s)

     (FOR ADMISSION and IA No.76490/2019-PERMISSION TO APPEAR AND ARGUE
     IN PERSON
     [O/R FOR DIRECTION]
     [TO BE TAKEN UP AT 2.00 P.M.] )

     Date : 15-01-2020 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT
                         HON'BLE MS. JUSTICE INDIRA BANERJEE
                         HON'BLE MR. JUSTICE M.R. SHAH


     For Petitioner(s)
                                     Petitioner-in-person

     For Respondent(s)             Mr.   Prashant Kr.,Adv.
                                   Mr.   Amit Singh, Adv.
                                   Mr.   Rajan Singh, Adv.
                                   Mr.   Amarjit Singh Bedi, AOR


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List on 10.02.2020.

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2020.01.16 18:53:30 IST Reason: