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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(14) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(14)He/She shall prepare and submit all the reports and such other data as may be directed by the Secretary through the camp officer at the end of assessment programme.