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Calcutta High Court (Appellete Side)

Sukumar Sadhukhan vs Radheshyam Biswas on 6 March, 2026

06.03.2026
Sl. No.: 6
Court No.9
    BM

              FMA 608 of 2007

              SUKUMAR SADHUKHAN
                  VS
              RADHESHYAM BISWAS

              Ms. Paromita Bhattacharya
                                                    ... for the appellant
              Mr. P. K. Pahari
                                                 ... for the respondents

Learned advocates for the parties are present. Heard learned advocates.

Let this matter appear on 19.03.2026 at 4:00 PM to submit written notes of argument and to file the additional Paper Book containing documents not incorporated. The relevant documents may be obtained from the trial court records after inspection.

( Biswaroop Chowdhury, J. )