Calcutta High Court (Appellete Side)
Sukumar Sadhukhan vs Radheshyam Biswas on 6 March, 2026
06.03.2026
Sl. No.: 6
Court No.9
BM
FMA 608 of 2007
SUKUMAR SADHUKHAN
VS
RADHESHYAM BISWAS
Ms. Paromita Bhattacharya
... for the appellant
Mr. P. K. Pahari
... for the respondents
Learned advocates for the parties are present. Heard learned advocates.
Let this matter appear on 19.03.2026 at 4:00 PM to submit written notes of argument and to file the additional Paper Book containing documents not incorporated. The relevant documents may be obtained from the trial court records after inspection.
( Biswaroop Chowdhury, J. )