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[Cites 0, Cited by 0] [Section 38(14B)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(14B)(m) in The Punjab Liquor Licence Rules, 1956

(m)[ No retail sale of Punjab Medium Liquor shall be allowed from L-13 outlet of the distillery. [Inserted by Notification No. G.S.R. 17/P.A. 1/1914/S.59/Amd. (124)/2013, dated 22.3.2013 (w.e.f. 2.4.1956).]