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Delhi High Court - Orders

Cmc Limited vs Gita Rawar And Anr on 15 March, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~41
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 1440/2012
                                 CMC LIMITED                                            ..... Petitioner
                                                    Through:     Ms. Koninila Bose, Proxy Counsel.

                                                    versus

                                 GITA RAWAR AND ANR.                                    ..... Respondents
                                                    Through:     Mr. Shreyansh Rathi, Advocate for
                                                                 R-2.

                                 CORAM:
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                              ORDER

% 15.03.2023 [ The proceeding has been conducted through Hybrid mode ]

1. Learned counsel appearing for the respective parties submit that settlement talks are at an advanced stage and the matter is likely to be settled soon and, therefore, a request for short adjournment is made on that ground.

2. Accordingly, list on 09.08.2023.

TUSHAR RAO GEDELA, J MARCH 15, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:18.03.2023 14:54:52