Delhi High Court - Orders
Cmc Limited vs Gita Rawar And Anr on 15 March, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1440/2012
CMC LIMITED ..... Petitioner
Through: Ms. Koninila Bose, Proxy Counsel.
versus
GITA RAWAR AND ANR. ..... Respondents
Through: Mr. Shreyansh Rathi, Advocate for
R-2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 15.03.2023 [ The proceeding has been conducted through Hybrid mode ]
1. Learned counsel appearing for the respective parties submit that settlement talks are at an advanced stage and the matter is likely to be settled soon and, therefore, a request for short adjournment is made on that ground.
2. Accordingly, list on 09.08.2023.
TUSHAR RAO GEDELA, J MARCH 15, 2023/nd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:18.03.2023 14:54:52