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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(ii) in The Transplantation of Human Organs Rules, 1995

(ii)Mr./Mrs. ........... s/o, d/o, w/o Mr. ............ aged ............ resident of ............... towards whom I possess special affection or attachments, or for any special reason (to be specified)