Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(e) in United Provinces Acquisition of Property (Flood Relief) Act, 1948 (e)[State Government]" [Substituted by the ALO 1950 for ] means the [Government of] [ Substituted by ibid for "the United Provinces"]; and
