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Union of India - Section

Section 1 in The Evacuee Interest (Separation) Act, 1951

1. Short title and extent.

(1)This Act may be called the Evacuee Interest (Separation) Act, 1951 .
(2)It extends to the whole of India except the territories which, immediately before the 1st November, 1956 , were comprised in the States] of Assam, West Bengal, Tripura, Manipur and Jammu and Kashmir.