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State of Punjab - Section

Section 183 in Punjab Jail Manual, 1996

183. No officer to enter any ward or cell alone, from lock-up to sunrise.

- No officer of a jail shall at any time enter any ward, cell or other compartment, occupied by any prisoner, from the hour such ward, cell or compartment has been locked up for the night, till sunrise the following morning unless he is accompanied by atleast one other officer and then only in case of emergency.