Bombay High Court
Yogesh Madhukar Mandave And Ors vs Ganesh Trambak Patole And Ors on 13 January, 2023
Author: Sandeep V. Marne
Bench: S.V.Gangapurwala, Sandeep V. Marne
34.18317.22-iaw.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
TRUSHA
TRUSHA TUSHAR
CIVIL APPELLATE JURISDICTION
TUSHAR MOHITE
MOHITE Date:
2023.01.16
11:33:19
+0530
INTERIM APPLICATION NO.18317 OF 2022
IN
WRIT PETITION NO. 485 OF 2021
Yogesh Madhukar Mandave & Ors. ..... Applicants
IN THE MATTER BETWEEN
Ganesh Trambak Patole ..... Petitioner
Vs.
Union of India & Ors. ..... Respondents
Mr.Prashant D.Patil for the Applicant
Mr.Shrirang Katneshwarkar i/b Mr.Shubham Misar for the
Petitioner
Mr.R.R.Shetty a/w Mr.Prasenjit Khosla for the Respondents / UOI
CORAM: S.V.GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATED : JANUARY 13, 2023
P.C.
1 The present Interim Application shall be considered along with
the Writ Petition.
2 Place the Writ Petition along with all other Writ Petitions on
01.03.2023.
(SANDEEP V. MARNE, J) (ACTING CHIEF JUSTICE)
Mohite 1/1