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Delhi High Court - Orders

Bihar Olympic Association vs Indian Olympic Association & Ors on 11 February, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                                                              Digitally Signed By:DINESH
                                                                                              SINGH NAYAL
                                                                                              Signing Date:12.02.2021 12:27:47

                                $~5
                                *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +             W.P.(C) 11084/2020 & CM APPL. 34646/2020
                                        BIHAR OLYMPIC ASSOCIATION                          ..... Petitioner
                                                           Through:     Mr.   Darpan    Wadhwa,      Senior
                                                                        Advocate with Mr. Saurabh Jain, and
                                                                        Ms.   Isha    Singh,    Advocates.
                                                                        (M:9899030099)
                                                           versus

                                        INDIAN OLYMPIC ASSOCIATION & ORS.         ..... Respondents
                                                       Through: Mr. Dayan Krishnan, Sr. Advocate
                                                                with Mr. Hemant Phalpher, Mr.
                                                                Mukesh Tiwari, Mr. Ruchir Mishra,
                                                                Ms. Sukriti Seth & Mr.Ramneek
                                                                Mishra, Advocates for R-1 & R-2.
                                                                Mr. Vibhu Tripathi, Adv. for R-3.
                                        CORAM:
                                        JUSTICE PRATHIBA M. SINGH
                                                 ORDER

% 11.02.2021

1. This hearing has been done through hybrid mode (physical and virtual hearing).

2. Subject to orders of Hon'ble the Chief Justice, list this matter before another Bench.

3. Considering the urgency expressed in the matter, list on 15th February, 2021.

PRATHIBA M. SINGH, J.

FEBRUARY 11, 2021 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:11.02.2021 21:47