Delhi High Court - Orders
Bihar Olympic Association vs Indian Olympic Association & Ors on 11 February, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:12.02.2021 12:27:47
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11084/2020 & CM APPL. 34646/2020
BIHAR OLYMPIC ASSOCIATION ..... Petitioner
Through: Mr. Darpan Wadhwa, Senior
Advocate with Mr. Saurabh Jain, and
Ms. Isha Singh, Advocates.
(M:9899030099)
versus
INDIAN OLYMPIC ASSOCIATION & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Sr. Advocate
with Mr. Hemant Phalpher, Mr.
Mukesh Tiwari, Mr. Ruchir Mishra,
Ms. Sukriti Seth & Mr.Ramneek
Mishra, Advocates for R-1 & R-2.
Mr. Vibhu Tripathi, Adv. for R-3.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 11.02.2021
1. This hearing has been done through hybrid mode (physical and virtual hearing).
2. Subject to orders of Hon'ble the Chief Justice, list this matter before another Bench.
3. Considering the urgency expressed in the matter, list on 15th February, 2021.
PRATHIBA M. SINGH, J.
FEBRUARY 11, 2021 dj/T Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:11.02.2021 21:47