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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vii) in Income-Tax Settlement Commission (Procedure) Rules, 1997

(vii)"Secretary" means the Secretary of the Commission and includes an Administrative Officer [and a superintendent] [Inserted by Notification No. G.S.R. 820 (E) dated 6.10.2010 (w.e.f. 4.7.1997)] and a superintendent;