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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Uttar Pradesh - Subsection

Section 247(e) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(e)Every open side, or opening into or through which a building worker, vehicle or lifting appliance or other equipment may fall at a building or other construction work shall be covered or guarded suitably by the employer to prevent such fall except where free access is necessary by reasons of the nature of the work.