Bombay High Court
Dhaneshwari Manav Vikas Mandal, Patur, ... vs Central Board Of Trustees, New Delhi And ... on 9 March, 2026
1 6wp3523.2024..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 3523 OF 2024
(Dhaneshwari Manav Vikas Mandal, Patur and anr Vs. Central Board of Trustees, New
Delhi and others)
________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. Aman Gawande, Advocate for petitioners.
Mr. H.N. Verma, Advocate for respondent Nos.1 to 3.
Mr. S.N. Kumar, Advocate for respondent No. 4.
Mr. Abhay Sambre, Advocate for intervenor.
CORAM : M.W. CHANDWANI, J.
DATE : 09.03.2026.
Heard.
2. At the request of learned counsel for petitioners, two week's time is granted to take steps.
3. List the matter on 23.3.2026.
JUDGE Belkhede PS