Supreme Court - Daily Orders
Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd on 24 February, 2026
ITEM NO.13 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17265-
17266/2023
[Arising out of impugned final judgment and order dated 02-05-2023
in CA No. 55/2022 24-03-2021 in IA(L) No. 7724/2021 passed by the
High Court of Judicature at Bombay]
MV GOLDEN PRIDE Petitioner(s)
VERSUS
GAC SHIPPING (INDIA) PVT. LTD. & ORS. Respondent(s)
(IA No. 128621/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 24-02-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :
Mr. Salman Khurshid, Sr. Adv.
Ms. Lubna Naaz, AOR
Mr. Prateep Bhaduri, Adv.
For Respondent(s) :
Mr. Aditya Verma, AOR
Mr. K Rigved Prasad, Adv.
Ms. Parkhi Rai, Adv.
Mr. Abhishek Puri, Adv.
Mr. Sahil Grewal, Adv.
Ms. Surbhi Gupta, Adv.
Mrs. Reeta Dewan Puri, Adv.
Mr. P. N. Puri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2026.02.27 List these matters on 10.03.2026.
12:54:14 IST Reason:(DEEPAK SINGH) (NIKITA SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)