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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1)(a) in The Granite Conservation And Development Rules, 1999

(a)in the case of a mechanised granite quarry, a whole-time mining engineer qualifications, possessing the following, namely:-
(i)Degree in mining engineering with minimum one year's experience of working in mines including granite quarries, or
(ii)Post Graduate degree in geology with First Class Metalliferous Mines Manager's Certificate or Post Graduate Degree in geology with minimum three years' experience of working in supervisory capacity in mines including granite quarries, or
(iii)Diploma in Mining with First Class Metalliferous Mines Manager's Certificate or Diploma in Mining with three year's experience in supervisory capacity in mines including granite quarries, or
(iv)First Class Metalliferous Mines Manager's Certificate with minimum two year's experience of working in mines including granite quarries after obtaining the certificate.