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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(20) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(20)'Survey mark' means any mark or object erection made, employed or specified by a survey officer to indicate or determine or assist in determining the position or level of any point or points ;