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[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Tamilnadu - Subsection

Section 193(h) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(h)where a work is to be done at the end of a wall, working platform at such work place is faced or wherever practicable, at least zero point sixty metres beyond the end of such walls.