Calcutta High Court
Machua Bazar Sarbajanik Durga Puja ... vs The Commissioner Of Police & Ors on 6 November, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
O-21
ORDER SHEET
WP No. 1921 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
MACHUA BAZAR SARBAJANIK DURGA PUJA SAMITI
Versus
THE COMMISSIONER OF POLICE & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 6th November, 2017.
The Court :- None appears for the respective parties even in the second call.
WP No. 1921 of 2006 is dismissed for default. Interim order, if any, stands vacated.
(DEBANGSU BASAK, J.) snn.