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Calcutta High Court

Machua Bazar Sarbajanik Durga Puja ... vs The Commissioner Of Police & Ors on 6 November, 2017

Author: Debangsu Basak

Bench: Debangsu Basak

O-21
                                    ORDER SHEET

                                 WP No. 1921 of 2006

                         IN THE HIGH COURT AT CALCUTTA
                           Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE


                 MACHUA BAZAR SARBAJANIK DURGA PUJA SAMITI
                                  Versus
                     THE COMMISSIONER OF POLICE & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 6th November, 2017.

The Court :- None appears for the respective parties even in the second call.

WP No. 1921 of 2006 is dismissed for default. Interim order, if any, stands vacated.

(DEBANGSU BASAK, J.) snn.