Section 1(3) in Maharashtra Homoeopathic Practitioners' Act, 1960
(3)It shall come into force on such [day] [27th day of October, 1961, vide G.N. U.D. & P.H.D., No, BHP. 1059 (a)-Unification, dated the 26th October, 1961.] as the State Government may, by notification in the Official Gazette appoint.
