Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Meghalaya - Subsection Section 7(1) in The Meghalaya Subsidiary Force Act, 1971 (1)Subject to any rules made in this behalf, it shall be the duty ofevery officer and member of the Force promptly to obey and execute all orders issued to him by any competent authority.
