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State of Uttar Pradesh - Section
Section 22C in The Subsidiary Rules
22C.
Rent on furniture supplied during 1921 and up to 19th June, 1922, will be charged at 8 per cent per annum on the capital value and any supplies made after that date will be charged at 12 per cent on the capital value involved. The details of 8 and 12 per cent respectively are given below:| Details of 8 per cent | Details of 12 per cent | |||||
| Interest | ... | 3½ | per cent | 6 | per cent | |
| Repairs | ... | 1½ | " | 3 | " | |
| Renewals | ... | 3 | " | 3 | " | |
| 8 | 12 |