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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(b) in The Orissa Secretariat Service Rules, 1980

(b)Assistant Law Officers appointed from the Common Cadre or Law Officers in different Department other than the Law Department as and when their counterparts in the Common Cadre on being promoted to the rank of Section Officer, Level-1 become eligible for such consideration.]