Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 6 in New Bombay Disposal Land Regulations, 1975

6. Completion of buildings, factory, structure or other work within the prescribed time.

- The lessee shall complete building, factory structure or other work for which the land has been granted within the time prescribed by the Managing Director.