Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Consumer Protection Rules, 1987

(3)The President and the member of the District Forum shall be entitled so such travelling allowance and daily allowances on official tour as are admissible to Class I Officers of the State Government under the Orissa Travelling Allowance Rules.