Chattisgarh High Court
Angesh Kumar Sori vs Chhattisgarh Vyavasayik Pariksha ... on 25 August, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 4809 of 2022 Lakheshwar Prasad Patel Versus State Of Chhattisgarh WPC/4920/2022,WPC/767/2023,WPC/240/2023,WPC/5483/2022,WPC/3686/2023, WPC/5293/2022,WPC/5414/2022,WPC/5832/2022,WPC/4880/2022, WPC/5255/2022, 25/08/2023 Mr. Harshmander Rastogi, Advocate for the petitioners.
Mr. Rahul Jha, Govt. Advocate for the State.
As agreed by learned counsel for both sides, list these writ petitions in the week commencing 25.9.2023.
Sd/-
(Parth Prateem Sahu) Judge roshan