Chattisgarh High Court
M/S Anil Buildcon ( India ) Pvt. Ltd vs State Of Chhattisgarh 13 Crr/393/2016 ... on 26 September, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CR No. 94 of 2018
M/s Anil Buildcon (India) Pvt. Ltd. Versus State of Chhattisgarh& Another
26/09/2019 Mr. Goutam Khetrapal, Counsel for the Applicant.
Mr. Anurag Verma, PL For the State/Respondent No. 1.
Mr. Pushkar Sinha, Counsel for the Respondent No. 2.
At the request of the learned counsel for applicant, list this case on 24.10.2019.
No coercive steps should be taken against the Applicant till the next date of hearing.
Sd/-
(Rajani Dubey) Judge H.L. Sahu