Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(6) in The Orissa Agricultural Produce Markets Rules, 1958

(6)The names of all such traders and general commission agent shall be entered in a register to be maintained for the purpose.