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State of Rajasthan - Section

Section 32 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

32. Constitution of the Committee.

- The Committee shall consist of the following:-
(i) The Chairman of the Commission Or a memberthereof nominated by him Chairman
(ii) The Secretary to the Commission Member
(iii) An Officer of the Commission not below the Rankof the Assistant Secretary Nominated by the Chairman Member-Secretary
Provided that in case any officer constituting the Committee has not been appointed to the post concerned, the officer holding the charge of the post for the time being shall be the Member or Member-Secretary, as the case may be, of the Committee.