Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(4)(a) in Maharashtra Housing (Regulation And Development) Act, 2012

(a)The Housing Regulatory Authority shall prepare and submit, to the state Government, once in every year the report in such form and at such time as may be prescribed, containing,-
(i)a description of all the activities of the Housing Regulatory Authority for the previous year; and
(ii)the annual accounts for the previous year.